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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2) in The Punjab New Capital (Periphery) Control Act, 1952

(2)The renewal of such licence may be made [after three years] [Substituted for 'annually' by Haryana Act No. 3 of 2000.] on payment of such fees as may be prescribed.