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Chattisgarh High Court

Arti Gupta vs State Of Chhattisgarh 17 Cont/519/2018 ... on 19 June, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                        WPS No. 5900/2017
                                          Arti Gupta -v- State of CG and ors.




19-6-2018

Mr. Mateen Siddiqui, Adv. for the petitioner.

Mr. Dheeraj Wankhede, Govt. Adv. for the R-1, 2 and 4. None for R-3.

As prayed, one week's time is granted to the State counsel for obtaining instructions.

List the matter in the week commencing 25-6-2018.

Sd/-

(Sharad Kumar Gupta) Judge Pathak