Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Andhra Pradesh - Subsection Section 58(6) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (6)In the event of election being contested the poll will be taken on ...................... between the 7.00 hrs. and 13.00 hrs.
