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[Cites 0, Cited by 8] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(zb) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(zb)causes physical harm or mental agony of a member of a Scheduled Caste or a Scheduled Tribe on the allegation of practicing witchcraft or being a witch; or