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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(q) in The M.P. Zila Panchayat (Business) Rules, 1998

(q)Proposals to constitute or appoint committees and to consider the reports of such committees, whether constituted or appointed on its own initiative or in pursuance of directions of the Central Government or the State Government;