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State of Bihar - Section

Section 8 in Bihar Jail Service Rules, 2014

8. Promotion.

(1)Promotion into the different grades of the service shall be given on the recommendation of the Departmental Promotion Committee constituted by the State Government.
(2)The minimum qualifying service, i.e., 'Kalawadhi' (dkykof/k) for such promotions shall be the same as decided by the Home Department, from time to time, in consultation with the General Administration Department.