Section 38(2)(e) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

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State of Madhya Pradesh - Subsection

Section 38(2)(e) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(e)prepare a direct tracing or mould or squeeze of such monument or part thereof, except under and in accordance with the terms and conditions of a permission in writing granted by an archaeological officer.

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State of Madhya Pradesh - Subsection

Section 38(2)(e) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976