Section 7 in Telangana Devadasis (Prohibition of Dedication) Rules, 2016

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- 7.1. Setting up of Vigilance & Monitoring Committee to Review implementation of Act:

(a)District Level Vigilance & Monitoring Committee:

A District Level Vigilance & Monitoring Committee shall be constituted with the following members:

1	Additional Joint Collector	:	Chairman
2	Additional Superintendent of Police	:	Member
3	Revenue Divisional Officers (all Divisions)	:	Members
4	Retired Dist. Judge/Addl. Dist. JudicialMagistrate Magistrate/	:	Member
5	Non-Government Organization(who are engaged inthe welfare activities of such women)	:	Two Members
6	Joint Director/Deputy Director, Scheduled CasteDevelopment Dept.	:	Member Convener

The Committee shall meet once in every quarter.

(b)Duties of District Level Vigilance & Monitoring Committee:

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