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State of Jharkhand - Section

Section 429 in Bihar Education Code, 1961

429. Staging Drama on the school premises.

- The heads of schools are requested not to permit the staging of plays or organising of variety entertainments etc., by students, either on the school premises or in the school hostels or elsewhere, which are calculated to be subversive of disciplined behaviour. Before permitting any drama, etc., to be staged the heads of institutions must fully satisfy themselves that it contains nothing objectionable from the moral, political or any other point of view.(D. P. I.'s letter no. 29310-E., dated the 25th October 1952.)