Bombay High Court
Martand Balaji Kulkarni (L.Rs.) Sharad ... vs Bhaskar Trimbak ... on 6 January, 2020
(1) sa365.95
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
45 SECOND APPEAL NO.365 OF 1995
WITH CA/5610/1995 IN SA/365/1995 WITH CA/6375/2007 IN
SA/365/1995 WITH CA/13734/2010 IN SA/365/1995 WITH
CA/7586/2001 IN SA/365/1995 WITH CA/5378/2001 IN
SA/365/1995
MARTAND BALAJI KULKARNI (L.RS.) SHARAD & ANOTHER.
VERSUS
BHASKAR TRIMBAK KULKARNI.(L.RS.)NIRMALA & OTHERS.
Mr. Rahul P. Dhase, Advocate for appellant Nos. 1-A to
1-D and 2.
Mr. M. M. Bhokarikar, Advocate for respondent Nos. 2-A,
2-B, 6-C.
CORAM : S. M. GAVHANE, J.
DATED : 06.01.2020 PER COURT :-
As learned counsel for the appellants wants to take steps to bring on record LR's of one of the respondent, at his request stand over to 29/01/2020.
[S. M. GAVHANE, J.] ssp/Jan.20/sa365.95 ::: Uploaded on - 07/01/2020 ::: Downloaded on - 08/01/2020 02:05:40 :::