Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 4 in The West Bengal Police Act, 1952 4. Removal of difficulties.— If any difficulty arises in giving effect to the provisions of this Act , the State Government may by order or cause to be done anything which may be necessary for removing the difficulty.
