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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(b) in The Gas Cylinders Rules, 2004

(b)the repairing is carried out by a certified welder at the premises of a manufacturer of cylinders recognised by the Chief Controller under the supervision of a competent person by-
(i)welding, if the original seams were welded;
(ii)brazing, if the original seams were brazed;