Section 3(3) in The Unit Trust Of India Act, 1963

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Union of India - Subsection

Section 3(3) in The Unit Trust Of India Act, 1963

(3)The Trust may establish local offices, branches or agencies at any places in or outside India.

For establishment of the 'Unit Trust of India' Corporation w.e.f. 1-2-1964 - See G.S.R. 173, dated 31-1-1964, published in Gazette of India, 31-1-1964, Pt. II - Section 3(i), Ext., p. 47.

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Union of India - Subsection

Section 3(3) in The Unit Trust Of India Act, 1963