Himachal Pradesh High Court
Kuram Dev vs . Surender Kumar Sharma on 6 April, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Kuram Dev vs. Surender Kumar Sharma RSA No.19 of 2023 .
06.04.2023 Present: Mr. Karan Kapoor, Advocate, for the appellant.
As per report of the Registry, notice issued to the respondent for 5.4.2023 was served upon the respondent, but yet none has come present on behalf of the respondent as such, proceeded against ex parte.
Admitted on substantial questions of law Nos. 1 to 3 at page 14 of the paper book.
Post-admission notice, returnable within six weeks, on taking steps within one week.
Record of the courts below be called for.
( Sandeep Sharma ) Judge April 06, 2023 (vt) ::: Downloaded on - 06/04/2023 20:36:14 :::CIS