Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 482(1)] [Section 482] [Entire Act]

State of Nagaland - Subsection

Section 482(1)(a) in Nagaland Municipal Act, 2001

(a)With fine, which may extend to two thousand; or