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State of Rajasthan - Section

Section 7 in National Security (Rajasthan Conditions of Detention) Order, 1984

7. Searches.

- Every detenu and his cell or ward shall be searched not less than once a week and offer if the Superintendent considers it necessary, by such jail official not below the rank of a Head Warder as detailed by the Superintendent. Special precaution shall be taken to make searches through and the fact of the search shall be noted in the Jailor’s note book. Detenus shall be searched before and after interviews and at any other time if the Superintendent considers, it necessary. In conducting the search of a detenu privacy shall be observed and case shall be taken to avoid humiliation.