Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 19 in The West Bengal Factories (Exemption) Rules, 1982 19. factories, engaged in the manufacture of paints and varnishes, on the work of manufacturing alkyd resin, oleoresinous vehicles, chromium oxide and stand oil;
