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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1a)(iv) in Hyderabad General Clauses Act, 1308F

(iv)a Regulation made by H.E.H. the Nizam, the Military Governor or the Chief Minister of the pre-Reorganisation Hyderabad State on or after the said date but before the commencement of the Constitution;