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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(1) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(1)The Karya Samiti of a Zila Panchayat may, by resolution delegate, to any subcommittee appointed by it under Section 75 any of its powers, duties or functions not being a power, duty or function delegated to it by the Panchayat or not specified in the second column of Schedule IV to the Act against which the words "shall be exercised by the Karya Samiti" have been entered in the third column of the said Schedule.