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[Cites 0, Cited by 3] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(2) in The Bihar Intermediate Education Council Act, 1992

(2)Institutions imparting education of Intermediate (+2) standard of the category of clauses (a), (b) and (c) of sub-section (1) the Intermediate (+2) part of such Institutions shall with the promulgation of this Act be deemed to be duly recognised by the Council.