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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1A) in Rajasthan Excise Act, 1950

(1A)[ The State Government may also appoint such and so many other persons as it thinks fit and necessary to be
(i)Joint Excise Commissioner,
(ii)Deputy Excise Commissioners;
(iii)District Excise Officer,
(iv)Assistant Excise Officer;
(v)Other Excise Officers.]