Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Prabhu Kumar vs The State Of Himachal Pradesh on 1 April, 2022

     ITEM NO.34                           REGISTRAR COURT. 1 THROUGH VIDEO CONFERENCE
     SECTION XIV

                                       S U P R E M E C O U R T O F       I N D I A
                                               RECORD OF PROCEEDINGS

                                    BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Petition(s) for Special Leave to Appeal (C)                        No(s).      12813/2021

     PRABHU                    KUMAR                                             Petitioner(s)

                                                         VERSUS

     THE STATE OF HIMACHAL PRADESH & ORS.                                        Respondent(s)

     Date : 01-04-2022 This petition was called on for hearing today.

     For Petitioner(s)
                                           Mr. Subhash Chandran KR, Adv.
                                           Mr. Biju P Raman, AOR
                                           Ms. Yogamaya MG, Adv.

     For Respondent(s)
                                           Mr.   Anil Kumar, Adv.
                                           Mr.   Vinod Sharma, AOR
                                           Mr.   Vivek Mahajan, Adv.
                                           Mr.   Arun Singh Adv.
                                           Mr.   Anil Kumar, Adv.
                                           Mr.   Salik Ram, Adv.
                                           Mr.   Parijat Som, Adv.

                               UPON hearing the counsel, the Court made the following
                                                    O R D E R

Respondent Nos.1 and 2 have filed counter affidavit.

Ld. counsel for respondent No.3 prays for and is granted four weeks’ time, as final opportunity, for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, the matter shall be processed for listing before the Hon’ble Court, as per rules.

AVANI PAL SINGH Registrar