Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Goa - Subsection Section 96(7) in Goa Prisons Rules, 2006 (7)An entry recording the method of disposal of money or property shall be made in Form Nos. VIII, IX and X, as the case may be, and in the prisoners History- Ticket and, signed by the Superintendent.
