Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(6) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017 (6)discharge such other functions as prescribed by the regulations of the Regulatory Authority.Chapter-IV Details to be Published on the Website of the Authority
