Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (1)The Commission shall meet at least once every quarter at such time and place as may be appointed by the Chairperson.
