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Delhi High Court - Orders

Fiitjee Limited & Ors vs Directorate Of Enforcement & Ors on 19 December, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~66
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14196/2025
                                    FIITJEE LIMITED & ORS.                                              .....Petitioners
                                                   Through:                           Mr. Dayan Krishnan, Sr. Adv.
                                                                                      alongwith Mr. Shiv Sapra, Mr. Aviral
                                                                                      Tripathi, Mr. Vanshay Kaul and Mr.
                                                                                      Shreedhar Kale, Advocates.
                                                                  versus

                                    DIRECTORATE OF ENFORCEMENT & ORS. .....Respondents
                                                 Through: Mr. Anupam S. Sharrma, Spl.
                                                            Counsel along with Mr. Anant Mishra
                                                            and Mr. Vashisht Rao, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 19.12.2025 CM APPL. 80539/2025 - Early Hearing

1. This is an application seeking early hearing of the present petition.

2. Considering the position of the Board of this Court, it is not feasible to pre-pone the date of hearing.

3. Accordingly, the present application stands dismissed. W.P.(C) 14196/2025

4. List on 12.01.2026, i.e. the date already fixed.

SACHIN DATTA, J DECEMBER 19, 2025/at This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:19:39