Delhi High Court - Orders
Fiitjee Limited & Ors vs Directorate Of Enforcement & Ors on 19 December, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14196/2025
FIITJEE LIMITED & ORS. .....Petitioners
Through: Mr. Dayan Krishnan, Sr. Adv.
alongwith Mr. Shiv Sapra, Mr. Aviral
Tripathi, Mr. Vanshay Kaul and Mr.
Shreedhar Kale, Advocates.
versus
DIRECTORATE OF ENFORCEMENT & ORS. .....Respondents
Through: Mr. Anupam S. Sharrma, Spl.
Counsel along with Mr. Anant Mishra
and Mr. Vashisht Rao, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 19.12.2025 CM APPL. 80539/2025 - Early Hearing
1. This is an application seeking early hearing of the present petition.
2. Considering the position of the Board of this Court, it is not feasible to pre-pone the date of hearing.
3. Accordingly, the present application stands dismissed. W.P.(C) 14196/2025
4. List on 12.01.2026, i.e. the date already fixed.
SACHIN DATTA, J DECEMBER 19, 2025/at This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:19:39