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State of Tamilnadu - Section

Section 43 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

43. Application for licence.

- Every person intending to undertake any filming operation at a protected monument shall apply to the Director in Form XIV at least three months before the proposed date of the commencement of such operation:Provided that the Director may entertain an application, at any time before the filming operation is to begin if he is satisfied that the applicant had sufficient cause for not making the application in time.