Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 169 in Punjab Jail Manual 169. [ Visitors to subordinate officers. [Part II, Rule 108.] - No subordinate officer shall be at any time permitted to receive any visitor within the Jail walls, or while on duty outside the Jail.]
