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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(3) in Telangana Vaidya Vidhana Parishad Act, 1986

(3)The Government shall, as soon as may be after receipt of the said statement, cause it to be laid on the Table of the Legislature of the State.