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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Nagaland - Subsection

Section 69(1)(b) in The Nagaland Excise Act, 1967

(b)under Section 56, 57, 58 or 64 except on the complaint or report of a Collector or other officer empowered under Section 42, sub-section (2) to investigate the case; or