Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(m) in The Energy Conservation Act, 2001

(m)prescribe minimum qualification for [energy auditors and energy managers] [ Substituted for the words "energy managers" by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)] to be designated or appointed under clause (l);