Himachal Pradesh High Court
Rameshwar Mahadev Mandir vs . Jaspal Singh & Ors. on 22 March, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Rameshwar Mahadev Mandir vs. Jaspal Singh & Ors.
RSA No. 65 of 2023 .
22.03.2023 Present: Mr. Surinder Saklani, Advocate, for the appellant.
RSA No. 65/2023 & CMP No. 2673/2023 Notice be issued to the respondents returnable on 26.04.2023, on taking steps within one week.
List on 26.04.2023. Till the next date, parties are directed to maintain status quo qua nature and possession of suit land.
CMP No. 2674 of 2023 Allowed. The certified copy of judgment and decree dated 28.06.2018 passed by the trial Court be filed within two weeks. The application stands disposed of.
( Sandeep Sharma )
March 22, 2023 Judge
(hemlata/priti)
::: Downloaded on - 23/03/2023 20:34:03 :::CIS