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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013

(3)If any person has any objection to the information publishes regarding the clinical establishment, he shall give in writing the reasons and evidence of objection or non-compliance to the Authority.