Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3)(c) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(c)the day on which, the place at which and the hours between which nomination papers are to be presented, such date being not less than seven clear days before the date fixed for election, or if that day is a public holiday the next succeeding day which is not a public holiday.