Allahabad High Court
Hukum Chandra Jaiswal & Others vs Raj Kumar Gupta & Others on 11 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 34631 of 2009 Petitioner :- Hukum Chandra J aiswal & Others Respondent :- Raj Kumar Gupta & Others Petitioner Counsel :- Prateek Sinha,A.N. Sinha Respondent Counsel :- V.K. DwiVedi,M.K. Gupta Hon'ble Ran Vi°ai Singh,J.
List this case after two weeks. Interim order, granted earlier, is extended till the next date of listing. Order Date :- 11.1.2010 Pratima