Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Himachal Pradesh - Subsection

Section 33(2)(g) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(g)the form and manner in which accounts shall be maintained arid the balance-sheet and profit and loss account shall be prepared; and