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[Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30A(1)(v) in The Himachal Pradesh Town and Country Planning Act, 1977

(v)Agriculture and horticulture related activities including rain harvesting structures, milk chilling plant, farm level godowns, seeds and fertilizer stores, farm clinics, pre-cooling units, primary processing units, green houses and poly houses; and