Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] Daman and Diu - Subsection Section 14(1)(a) in The Daman And Diu Panchayat Regulation, 2012 (a)has failed to pay arrears for more than one year of any tax, fee or any sum due to the Gram Panchayat: