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[Cites 0, Cited by 0] [Section 27(8)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(8)(a) in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

(a)any return, statement, estimates, statistics or other information relating to any matter or subject falling within the purview of the committee;