Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(ii) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(ii)Category A: Aided Minority Colleges. - The Management of Aided Minority Colleges shall admit the Candidates to the extent of 70% belonging to concerned Minority Community who are eligible and qualified in PE-CET-2003 or Common Entrance Test (CET-AC) conducted by the Association of Managements of Colleges duly following the transparency measures prescribed in this G.O.,