Section 19(3) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
(3)The Dean of Student Affairs shall have the following duties namely:-(a)to make arrangements for the housing of students;(b)to arrange a programme of student counseling;(c)to arrange for the employment of students in accordance with the plans approved by the Vice-Chancellor;(d)to supervise the extra curricular activities and to look after the needs of students;(e)to assist in the placement of graduates of the University;(f)to organize and maintain contact with the alumni of the University;(g)to make arrangements for the group health insurance to the students; and(h)any other duty as may be prescribed.
