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State of Maharashtra - Section

Section 12 in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

12. Fees and allowances to members of Council, Executive Committee and Equivalence and Registration Committee.—

Such fees and allowances for attendance at meetings, as prescribed from time to time, shall be paid to the President and Vice-Presidents and other members of the Council, and to the members of its Executive Committee, and Equivalence and Registration Committees.