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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2)(h) in The Orissa Homoeopathic Act, 1956

(h)the form of the register and the particulars to be entered therein under Section 20 ; and the nature of the certificate under Section 29;