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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(12) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(12)A copy of the agenda and minutes of every meeting of the Senate shall be placed before the Board for its consideration after the Senate has confirmed the same. Any decision or recommendation of the Senate that requires approval of the Board shall be separately highlighted.