Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(e) in The Andhra Pradesh Employment of Local Candidates in the Industries/Factories Act, 2019 (e)Industry’ means an undertaking as defined under section 3(d) of the Industries (Development and Regulation) Act,1951. (Central Act No.65 of 1951);
