Supreme Court - Daily Orders
State Of Kerala vs C.Chandralekha . on 14 October, 2014
ITEM NO.2 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Petition(s) for Special Leave to Appeal(C) No(s). 19884-19888/2007
STATE OF KERALA & ANR. Petitioner(s)
VERSUS
C.CHANDRALEKHA & ORS. Respondent(s)
(with interim relief and office report)
Date : 14/10/2014 These petitions were called on for hearing today.
For Petitioner(s)
Mr. G. Prakash,Adv.
For Respondent(s)
Mr. A. Raghunath,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Despite last opportunity granted by the Registrar's Court on 1.8.2014 counter affidavit has not been filed on behalf of respondent nos. 1 to 4, 6,11,12 and 14 to 20.
Matter falls under complete category. Registry to process for listing before the Hon'ble Court as per rules.
Signature Not Verified Digitally signed by Hema Joshi Date: 2014.10.16 (PANKAJ BHANDARI) 11:41:24 IST Reason: Registrar