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Supreme Court - Daily Orders

State Of Kerala vs C.Chandralekha . on 14 October, 2014

     ITEM NO.2                             REGISTRAR COURT. 1                      SECTION XIA

                                    S U P R E M E C O U R T O F            I N D I A
                                            RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal(C) No(s). 19884-19888/2007


     STATE OF KERALA & ANR.                                                       Petitioner(s)

                                                         VERSUS

     C.CHANDRALEKHA & ORS.                                                        Respondent(s)

     (with interim relief and office report)


     Date : 14/10/2014 These petitions were called on for hearing today.


     For Petitioner(s)
                                            Mr. G. Prakash,Adv.


     For Respondent(s)
                                            Mr. A. Raghunath,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete.

Despite last opportunity granted by the Registrar's Court on 1.8.2014 counter affidavit has not been filed on behalf of respondent nos. 1 to 4, 6,11,12 and 14 to 20.

Matter falls under complete category. Registry to process for listing before the Hon'ble Court as per rules.




Signature Not Verified

Digitally signed by
Hema Joshi
Date: 2014.10.16
                                                                          (PANKAJ BHANDARI)
11:41:24 IST
Reason:                                                                        Registrar