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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Uttarakhand - Subsection

Section 54(3)(a) in The Uttarakhand Police Act, 2007

(a)Making necessary arrangements:
(i)allowing the witness to establish a new identity; or
(ii)providing arrangements to protect and provide security to the witness and his family;