Section 90 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976
90. the High Court, conducted by J.T.R.I., Lucknow and
% attendance shall be compulsory during trainingprogramme. The Director, J.T.R.I. shall certifywhether such Joint Registrars have successfullycompleted the training.(b)The term “successful training” shall mean 90%attendance in training programme conducted byJ.T.R.I.(c)To assess the suitability, marks obtained in ACR& interview shall be considered. Minimum marksrequired for suitability for promotion from the post
