Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(3)(g) in The Bihar School Examination Board Act, 1952

(g)shall evolve improved methods of assessment of attainments of candidates and carry out experiments in such methods; and