Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(1)(d) in Jawaharlal Nehru Technological Universities Act, 2008

(d)the procedure at meetings of the Authorities including the quorum for the transaction of business at such meetings;